Naresh Laxmidas Bhatia And 6 Ors vs S.D. Bhalerao Associates And 4 Ors
2023 Latest Caselaw 10595 Bom

                                                                    30. SJ 10-22 in COMSS 98-21 @ IA 2243-21.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 10 OF 2022
                                                                  AND
                                                  INTERIM APPLICATION NO. 2243 OF 2021
                                                                   IN
                                                COMMERCIAL SUMMARY SUIT NO. 98 OF 2021

                               Naaresh Laxmidas Bhatia and Ors.              ...Plaintiffs/Applicants
                                      V/s.
                               S. D. Bhalerao Associates and Ors.            ...Defendants


                               Mr. Jamsheed Master i/b Mr. Rajesh Vanzara for Plaintiff.
                               Mr. Vikramjit Singh Garewal i/b Jagdish Rajdor for Defendants No. 1 to
                               4.

                                                      CORAM    :     ABHAY AHUJA, J.

DATE : 11th October, 2023 P.C. :

. At the request of Mr. Garewal, learned Counsel for the

Defendants No. 1 to 4, list on 19th October, 2023.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 11/10/2023 18:06:57