Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kanchan Transport Service ... vs Omkar Realtors And Developers ...
2023 Latest Caselaw 10593 Bom

Citation : 2023 Latest Caselaw 10593 Bom
Judgement Date : 11 October, 2023

Bombay High Court
Kanchan Transport Service ... vs Omkar Realtors And Developers ... on 11 October, 2023
Bench: Abhay Ahuja
                                                                                           31-SJ-39-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                SUMMONS FOR JUDGMENT NO.39 OF 2022
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.51 OF 2022
                               KANCHAN TRANSPORT SERVICE THROUGH                     )
                               PROPRIETOR LALJI GUPTA                                )...APPLICANT
                                        V/s.
                               OMKAR REALTORS AND DEVELOPERS                         )
                               PVT. LTD. AND OTHERS                                  )...RESPONDENTS

                               Mr.Nishigandh Patil, Advocate for the Applicant/Plaintiff.
                               Mr.Shakeel Shaikh a/w. Ms.Alfiya Diamondwala i/by Diamondwala &
                               Co., Advocate for the Defendants No. 1 to 8.

                                                           CORAM        :     ABHAY AHUJA, J.
                                                           DATE         :     11th OCTOBER 2023

                               P.C. :


1. When the matter is called out, Mr.Shakeel Shaikh, learned

Counsel for the Defendants no.1 to 8, seeks time to file sur-

rejoinder on the ground that delivery challans annexed to the

rejoinder have been brought out for the first time by the Plaintiff

and the same did not find place in the plaint. Let the sur-

rejoinder be filed within a period of two weeks.

2. List on 25th October 2023.


                                                                        (ABHAY AHUJA, J.)



                               avk                                                                   1/1

Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 11/10/2023 20:20:06

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter