Abdul Rehman Shaikh vs Executive Engineer 'C-1' ...
2023 Latest Caselaw 10588 Bom

                                                                            2-WP-704-2020.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                          WRIT PETITION NO.704 OF 2020
                                     WITH
                          WRIT PETITION NO.707 OF 2020

Abdul Rehman Shaikh                                              ...Petitioner
     vs.
Executive Engineer C-1 and Others                                ...Respondents

Mr. Rakesh Kumar a/w Ashok Giri, Aslam Shaikh, Vikash
Giri, Mr. B.M. Shaikh, Mr. Tabrez Kwaja i/b. Judicature of Law Asso.
for the Petitioner.
Mr. Gaurav Joshi, Senior Advocate, a/w. Mr. Feroze Patel, Ms.
Fatema Kachwala, Ms. Ananya Verma and Hozefa Saifee i/b J.
Sagar Asso., for Respondent No.4.
Mr. P. G. Lad a/w. Ms. Shreya Shah, Ms. Sayli Apte, for Respondent
Nos. 1 and 2.

                                    CORAM :   N. J. JAMADAR, J.

                                    DATE :    OCTOBER 11, 2023

P.C.:

1. Heard the learned counsel for the parties.

2. The learned senior advocate for respondent No. 4 seeks leave

to tender the written submissions on behalf of respondent No. 4.

3. Leave granted.

4. Written submissions are taken on record.

5. Mr. Kumar, learned counsel for the petitioners, seeks time to

consider the written submissions and file written submissions on

behalf of the petitioners, if found necessary.

6. The petitioners are at liberty to file written submissions, if

Vishal Parekar ...1

2-WP-704-2020.doc

any, by 13th October, 2023 and furnish copy to the respondents.

7. Reserved for judgment.

8. Interim relief granted earlier shall continue to operate till

pronouncement of judgment.

                                         (N. J. JAMADAR, J.)




Vishal Parekar                                                                  ...2