Rajesh Manikraoji Naik vs The Principal Renuka College Dr. ...
2023 Latest Caselaw 10583 Bom

             cp 341.23.                                                                              1/1 4


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        NAGPUR BENCH, NAGPUR

                               Contempt Petition No.341/2023 in Writ Petition No.5547/2017 (D)
                                             Dr. Rajesh V Dr. Jyoti Patil and others
             **************************************************************************
             Office notes, Office Memoranda of
             Coram, appearances, Court's orders                    Court's or Judge's Orders
             or directions and Registrar's orders.
             ***************************************************************************
                                      Mr. D.R. Gulande, Adv for contempt petitioner.


                                                        CORAM : AVINASH G GHAROTE, J.

DATE : 11-10-2023

It is contended that inspite of the judgment dated 18-08-2022 in Writ Petition No.5547/2017 which directs the reinstatement of the petitioner, the same has not been done.

2. Issue notice to the respondents, returnable in two weeks.

JUDGE

Deshmukh

Signed by: Mr. S.Deshmukh Designation: PS To Honourable Judge Date: 12/10/2023 09:41:54