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Sandeep Thakur vs The State Of Maharashtra And Ors
2023 Latest Caselaw 10573 Bom

Citation : 2023 Latest Caselaw 10573 Bom
Judgement Date : 11 October, 2023

Bombay High Court
Sandeep Thakur vs The State Of Maharashtra And Ors on 11 October, 2023
Bench: Shri Arif Doctor
          Digitally
          signed by
          MUGDHA
MUGDHA    MANOJ
MANOJ     PARANJAPE
PARANJAPE Date:
          2023.10.12
          10:22:02
          +0530




                                                             1                901-PIL 123-16 @ other matters.doc



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                 PUBLIC INTEREST LITIGATION NO.123 OF 2016


                        Sandeep Thakur                                       ... Petitioner
                             V/s.
                        The State of Maharashtra & Ors.                      ... Respondents

                                                   WITH
                                   INTERIM APPLICATION NO.14928 OF 2023
                                                     IN
                                 PUBLIC INTEREST LITIGATION NO.123 OF 2016
                                                   WITH
                                   INTERIM APPLICATION NO.14929 OF 2023
                                                     IN
                                 PUBLIC INTEREST LITIGATION NO.123 OF 2016
                                                   WITH
                                   INTERIM APPLICATION NO.15735 OF 2023
                                                     IN
                                 PUBLIC INTEREST LITIGATION NO.123 OF 2016


                        Mr. Sandeep Thakur, Petitioner-in-person present.
                        Mr. Tejesh Dande a/w Mr. Bharat Gadhavi, Mr. Vishal Navale, Ms.
                        Trushna Shah, Mr. Vikrant Khare & Mr. Pratik Sabrad for
                        Respondent No.2-NMMC.
                        Mr. B. B. Sharma for Respondent No.3-CIDCO.
                        Mr. M.M. Pable, AGP for Respondent No.4-State.
                        Mr. Sugandh Deshmukh for Respondent Nos.5 and 6.
                        Mr. Saket Mone a/w Mr. Devansh Shah i/by Vidhii Partners for
                        Respondent Nos.7 and 8.

                                         CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                                                 ARIF S. DOCTOR, J.

DATE : 11th OCTOBER 2023

Mugdha 1 of 2

2 901-PIL 123-16 @ other matters.doc

P.C. :

Heard.

2. Judgment is reserved.




 (ARIF S. DOCTOR, J.)                              (CHIEF JUSTICE)




      Mugdha                                                                     2 of 2




 

 
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