Raj Bucket Factory vs The Municipal Corporation Of ...
2023 Latest Caselaw 10570 Bom

                                                                         908-OSWP-2828-2023+.DOC




                                                                                                   Ashwini




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                         WRIT PETITION NO. 2828 OF 2023
                                                         WITH
                                   INTERIM APPLICATION NO. 3225 OF 2023
                                                         WITH
                                INTERIM APPLICATION (L) NO. 17350 OF 2023
                                                           IN
                                         WRIT PETITION NO. 2828 OF 2023
                                                         WITH
                                   INTERIM APPLICATION NO. 3223 OF 2023
                                                           IN
                                         WRIT PETITION NO. 2828 OF 2023


                       Raj Bucket Factory                                                ...Petitioner
         Digitally           Versus
         signed by
         ASHWINI       The Municipal Corporation of Greater Mumbai                   ...Respondents
ASHWINI
H        GAJAKOSH      & Ors
GAJAKOSH Date:
         2023.10.12
         09:42:19
         +0530


                       Ms Dipti Das, with Sunil Vyas & Shriya Nalawade, i/b Fox Mandal &
                            Associates LLP, for Respondent No. 5.
                       Ms Rujuta Patil, with Yohaan Shah & Hasan Mushabber, i/b
                            Negandhi Shah & Himayatullah, for Respondent No. 4.
                       Ms Sayli Apte, AGP, with Shreya Shah, i/b PG Lad, for the
                            Respondent-MHADA.




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                                                     11th October 2023


                      ::: Uploaded on - 12/10/2023                       ::: Downloaded on - 13/10/2023 04:09:26 :::
                                                       908-OSWP-2828-2023+.DOC




                               CORAM      G.S. Patel &
                                          Kamal Khata, JJ.

                               DATED:     11th October 2023
 PC:-

1. In our order dated 8th September 2023 the appearance of the Advocates for the MCGM is deemed to be noted as follows:

"Mr Vishwajit Sawant, Senior Advocate, with Dhruti Kapadia and Vandana Mahadik, i/b Sunil Sonawane, for the Respondent-MCGM in Writ Petition No. 3866 of 2023."

2. Similarly, the appearance of "Mr Girish Godbole, Senior Advocate, with Rujuta Patil, Yohaan Shah & Hasan Mushabber, i/b Negandhi, Shah & Himayatullah, for Respondent No. 4 in Writ Petition (L) No. 3866 of 2023" is also noted.

3. The judgment dated 8th September 2023 be read accordingly. It is not required to be reprinted or uploaded afresh since these corrections are only to the appearances.

 (Kamal Khata, J)                                               (G. S. Patel, J)





                                  11th October 2023