Babaji Date Mahila Co-Operative ... vs Appellate Authority, Dept. Of ...
2023 Latest Caselaw 10491 Bom

Citation : 2023 Latest Caselaw 10491 Bom
Judgement Date : 10 October, 2023

Bombay High Court

Babaji Date Mahila Co-Operative ... vs Appellate Authority, Dept. Of ... on 10 October, 2023

Bench: Avinash G. Gharote

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3543 OF 2023
                              In
                        STAMP NO. OF

 Babaji Date Mahila Co-operative Bank Limited,....PETITIONER
 Yavatmal Thr. Chairman, Jyoti Ashok Yerawar
 And Ors
             V/S
 Appellate Authority, Dept. Of Financial    ....RESPONDENT

Services, Ministry Of Finance, New Delhi And Ors

ANUP H. LOHIYA for Petitioner (FOR R 2) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE J DATE : 10th October, 2023 P.C. :