J.K.Steel Corporation vs Rajiv Dharmendra Agarwal And ...
2023 Latest Caselaw 10483 Bom

                                                                       1                     20 inpt 15-23-os.doc


                                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                             IN ITS INSOLVENCY JURISDICTION

                                                          INSOLVENCY PETITION NO.15 OF 2023


                               Ex-parte:
                               J.K.Steel Corporation                                 ... Petitioning Creditor
                                      Vs.
                               Rajiv Dharmendra Agarwal and anr.                     ... Judgment Debtors
                                                                           -------

                               Ms.Komal Tripathi i/by M/s Law Chamber of Siddharth Murarka, Advocate for
                               the Petitioning Creditor.
                               Ms.M.R.Parkar, Insolvency Registrar present.
                                                                   -------

                                                          CORAM :    ABHAY AHUJA, J.

                                                          DATE :     10 OCTOBER, 2023.


                               P.C. :

1. When the matter is called out, Ms.Komal Tripathi, learned counsel

appears for the Petitioning Creditor and seeks some time on the ground that the

lead counsel is not available today. At her request, list on 17 th October, 2023.

                                                                                     (ABHAY AHUJA, J.)




                                  Priya R. Soparkar                                                                 1 of 1


Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 11/10/2023 13:52:57