Exe. Engineer, Minor Irrigation ... vs Rajendra S/O Manikrao Kokate And ...
2023 Latest Caselaw 10482 Bom

                                                                 1                                 caf1537.2023..odt

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 : NAGPUR BENCH : NAGPUR.

                                          CIVIL APPLICATION (CAF) NO. 1537 OF 2023
                    (Executive Engineer, Minor Irrigation Department, Amravati...Versus....Rajendra s/o. Manikrao Kokate
                                                                and others)
                   -------------------------------------------------------------------------------------------------------
                   Office Notes, Office Memoranda of                         Court's or Judge's Order
                   Coram, appearances, Court's Orders
                   or directions and Registrar's order
                   -------------------------------------------------------------------------------------------------------
                                             Mr. J.B. Kasat, Advocate for appellant.


                                                               CORAM : G. A. SANAP, J.

DATED : OCTOBER 10, 2023

1. Two weeks time is granted to deposit decreetal amount with interest.

2. Subject to deposit of decreetal amount with interest, there shall be stay to the impugned judgment and award dated 10.1.2020, passed by 2nd Joint Civil Judge, Senior Division, Amravati, in L.A.C. No. 81/2012.

3. Await service of notice to respondent No.1.

JUDGE Belkhede

Signed by: Mr. R. S. Belkhede Designation: PA To Honourable Judge Date: 11/10/2023 11:09:08