M/S Virat Container Freight ... vs The Deputy Collector, Land ...
2023 Latest Caselaw 10468 Bom

                                                      1-WP-1712-2018.doc



      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                      WRIT PETITION NO. 1712 OF 2018

 Sandesh Vitthal Thakur and Ors.                  .. Petitioners

          Versus

 The Deputy Collector (Land Acquisition)
 and others                                       .. Respondents

                                     WITH

                   INTERIM APPLICATION NO. 1515 OF 2023
                                   IN
                      WRIT PETITION NO. 1712 OF 2018


 Union Bank of India through its
 Branch Manager                                   .. Applicant

          Versus

 Sandesh Vitthal Thakur and Ors.                  .. Respondents

                                  WITH

                     WRIT PETITION NO. 2046 OF 2023

 Dipen Vadodaria and Anr.                         .. Petitioners

          Versus

 The Deputy Collector (Land Acquisition)
 Metro Centre No. 1 and others                    .. Respondents




                                  Page 1 of 3
                               OCTOBER 10, 2023
Yugandhara Patil
                                                     1-WP-1712-2018.doc




                                WITH

                   WRIT PETITION NO. 2047 OF 2023

 Sharad K. Vasant                               .. Petitioner

          Versus

 The Deputy Collector (Land Acquisition)
 Metro Centre No. 1 Uran and others             .. Respondents

                                WITH

                   WRIT PETITION NO. 10428 OF 2018

 M/s Virat Container Freight Station
 Pvt Ltd. Through Vilas Triammbak Raut          .. Petitioner

          Versus

 The Deputy Collector (Land Acquisition)
 Metro Centre No. 1 and others                  .. Respondents



   Mr.Rahul Thakur i/b Mr. Sanket Thakur a/w ,Mr.
   Sushmita Bhoir Advocates for the Petitioners.

   Mr. Ashutosh Kulkarni a/w Aksha Kulkarni, Advocates
   for Respondent No. 5- CIDCO.

   Mr. Akshay Shinde Advocate for Respondent No. 6-
   MMRDA.

   Ms.M.S. Bane , AGP for the Respondent-State.

   Mr. Deepak Saxena a/w Mr. Jitendra Bakilwal and
   Mr. Sahel Koli i/b Legal Prism, Advocates for Applicant
   in IA/1515/2023.

                                Page 2 of 3
                             OCTOBER 10, 2023
Yugandhara Patil
                                                                                           1-WP-1712-2018.doc



                                                              CORAM       : B. P. COLABAWALLA &
                                                                           M.M. SATHAYE, JJ.

                                                                DATE      : OCTOBER 10, 2023



                                P. C.

1. The above matters were heard by us at length yesterday

and we had placed it for passing orders today. Today, the learned

counsel for MMRDA wanted to make some further submissions,

which we have heard for quite some time.

2. We have therefore decided to reserve the Judgment and

we will pronounce the Judgment later.

3. This order will be digitally signed by the Private

Secretary/ Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

[ M.M. SATHAYE, J.] [ B. P. COLABAWALLA, J.]

OCTOBER 10, 2023 Yugandhara Patil Signed by: Yugandhara Patil Designation: PA To Honourable Judge Date: 11/10/2023 17:01:54