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T Umashanker Shenava And 3 Others vs Birla Arts Pvt. Ltd. And 14 Others
2023 Latest Caselaw 10440 Bom

Citation : 2023 Latest Caselaw 10440 Bom
Judgement Date : 9 October, 2023

Bombay High Court
T Umashanker Shenava And 3 Others vs Birla Arts Pvt. Ltd. And 14 Others on 9 October, 2023
Bench: Abhay Ahuja
                                                                                      35-COMSS-134-2021.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                               COMMERCIAL SUMMARY SUIT NO.134 OF 2021

                               T. UMASHANKER SHENAVA AND OTHERS                    )...PLAINTIFFS
                                        V/s.
                               BIRLA ARTS PVT. LTD AND OTHERS           )...DEFENDANTS
                                                          WITH
                                          SUMMONS FOR JUDGMENT NO.16 OF 2022
                                                            IN
                                        COMMERCIAL SUMMARY SUIT NO.134 OF 2021
                                                          WITH
                                           INTERIM APPLICATION NO.1281 OF 2023
                                                            IN
                                        COMMERCIAL SUMMARY SUIT NO.134 OF 2021
                               Dr.Abhinav Chandrachud a/w. Ms. Simanthini Mohite, Ms. Mansi Patel,
                               Mr. Jay Chheda, Advocate for the Plaintiffs.
                               Ms. Ekta Dalvi, Advocate for the Defendants.

                                                          CORAM         :     ABHAY AHUJA, J.
                                                          DATE          :     9th OCTOBER 2023
                               P.C. :

1. When the matter is called out, Dr.Abhinav Chandrachud, learned

Counsel for the Plaintiffs, appears and seeks some time to file

rejoinder in the matter. Ms. Ekta Dalvi, learned Counsel for the

Defendants, has no objection.

2. List on 16th October 2023.

3. Let a copy of the rejoinder be furnished to the other side in

advance.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 09/10/2023 20:45:01

 
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