Nathhu Ramaji Dhoble vs M/S Jijamata Cooperative Housing ...
2023 Latest Caselaw 10437 Bom

                                                                   1                               17.WP.5692-2015.odt




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                              WRIT PETITION NO. 5692 OF 2015
                                          ( Nathhu Ramaji Dhoble
                                                    Vs.
                     M/s. Jijamata Cooperative Housing Society, Thr. Its Secretary & Ors. )

                  Office Notes, Office Memoranda                       Court's or Judge's orders
                  of Coram, Appearances, Court's
                  orders     or    directions and
                  Registrar's orders


                                          Mr. S.S. Ghate, Advocate for the Petitioner.
                                          Mr. S.M. Puranik, Advocate for the Respondent No.3.



                                          CORAM:        AVINASH G. GHAROTE, J.

DATED : 9th OCTOBER, 2023

Mr. Ghate, learned counsel for the petitioner, makes a statement, that the suit which is noted in the order dated 15.03.2023 has already been disposed of, considering which, list the matter on 17.10.2023, on which date, the copy of the judgment be placed on record.

(AVINASH G. GHAROTE, J.)

SD. Bhimte

Signed by: Mr.S.D.Bhimte Designation: PA To Honourable Judge Date: 09/10/2023 18:45:09