The Cholamandalam M.S. General ... vs Lalatibai Bankatlal Tawar And ...
2023 Latest Caselaw 10402 Bom

  2023:BHC-NAG:14903
                                                                 -1-                         42.CAF.3092.2023.odt



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                                      CIVIL APPLICATION (CAF) NO. 3092 OF 2023
                                                        IN
                                          FIRST APPEAL ST. NO. 864 OF 2023
                                      The Cholamandalam M.S. General Insurance Co. Ltd.
                                                             Vs.
                                               Lalatibai Bankatlal Tawar & Ors.
                 **********************************************************************************************
                 Office Notes, Office Memoranda of Coram,                     Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 **********************************************************************************************
                                        Ms. Ingolikar, Advocate h/f. Ms. Mrunal Naik, Advocate for the Appellant.
                                        Ms. Shreya Bhagat, Advocate h/f. Mr. P.R. Agrawal, Advocate for Respondent
                                        Nos.1 to 5.

                                                   CORAM : G. A. SANAP, J.

DATED : 9th OCTOBER, 2023.

Heard learned advocates for the parties.

2. This is an application seeking permission to deposit the amount of compensation with interest etc.

3. In view of the facts stated in the application, the application is allowed. The appellant is permitted to deposit the amount within one week from today. Subject to deposit of the amount within one week, there shall be stay to the execution of impugned judgment and award dated 02.05.2022 till decision of the appeal.

4. The application stands disposed of, accordingly. CIVIL APPLICATION (CAF) NO. 265 OF 2023

5. Stand over after two weeks.

(G. A. SANAP, J.) Signed by: Mr. Vijay Kumar Vijay Designation: PA To Honourable Judge Date: 10/10/2023 19:47:56