Harshada Shubham Renukar vs Shubham Sunil Renukar
2023 Latest Caselaw 10372 Bom

                                         1                  12 mca 519-22-c.doc


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION

                      MISCELLANEOUS CIVIL APPLICATION NO.519 OF 2022

Harshada Shubham Renukar                     ... Applicant
      Vs.
Shubham Sunil Renukar                        ... Respondent

                                   -------
Mr.Kalpesh U. Patil, Advocate for the Applicant.
Mr.Nitin Gaware-Patil, Advocate for the Respondent.
                                   -------

                            CORAM :    ABHAY AHUJA, J.

                            DATE :     07 OCTOBER, 2023.


P.C. :

1. When the matter is called out, Mr.Nitin Gaware-Patil, learned counsel for

the Respondent takes a preliminary objection on the maintainability of the

application on the ground that the subject divorce proceedings are pending

before the Court of Civil Judge Senior Division, Shrigonda, District: Ahmednagar

and the appropriate Bench of this Court would be the Aurangabad Bench of the

Bombay High Court.

2. Mr.Kalpesh U. Patil, learned counsel for the Applicant submits that the

aforesaid objection is no longer in issue in view of the decision of the Bombay

High Court in the case of Sangamitra w/o Ramankant Royalwar and ors. Vs.

Ramakant s/o Gangaram Royalkar and ors. reported in 2009 (1) Mh. L.J. 303.

  Priya R. Soparkar                                                                1 of 2
                                                                          2                  12 mca 519-22-c.doc

However, Mr.Nitin Gaware-Patil, learned counsel seeks some time to go through

the judgment and make his submissions on this point.

3. At the request of Mr.Nitin Gaware-Patil, list on 3rd November, 2023.

                                                                                   (ABHAY AHUJA, J.)




                                  Priya R. Soparkar                                                               2 of 2


Signed by: Priya Soparkar
Designation: PA To Honourable Judge
Date: 07/10/2023 21:15:51