M/S. Lubrizol India Pvt. Ltd vs The Local Body Tax Officer, Navi ...
2023 Latest Caselaw 10316 Bom

                                                                                        904-wp 11909-23.odt

Prajakta Vartak
                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                                  WRIT PETITION NO. 11909 OF 2023

            M/s. Lubrizol India Pvt. Ltd.                                    ..Petitioner
                        Vs.
            The Local Body Tax Officer, Navi
            Mumbai Municipal Corporation & Anr.                              ..Respondents
                                          __________

            Mr. H. G. Dharmadhikari with Ms. Lalita Phadke for Petitioner.
            Mr. Tejesh Dande for Respondents.
                                        __________

                                           CORAM : G. S. KULKARNI &
                                                   JITENDRA JAIN, JJ.

                                           DATE      :     OCTOBER 05, 2023.

            P.C.:

1. Stand over to 19 October, 2023 to enable Mr. Dande, learned

counsel for the Municipal Corporation to place reply affidavit on record.

Let reply affidavit be filed within one week from today. Rejoinder, if any,

be filed within one week thereafter.

2. Till the adjourned date of hearing, any further action on the Best

Judgment Proposal dated 18 July, 2023 (Exhibit-A to the petition) shall

remain stayed.

[JITENDRA JAIN, J.] [G. S. KULKARNI, J.]

-------------------------

05 October, 2023