Mohammad Hisham Osmani S/O ... vs The Union Of India Ministry Of Home ...
2023 Latest Caselaw 10248 Bom

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          MUGDHA
MUGDHA    MANOJ
MANOJ     PARANJAPE
PARANJAPE Date:
          2023.10.04
          18:55:37
          +0530
                                                             1                3-WP 11968-23.doc



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                            WRIT PETITION NO.11968 OF 2023


                        Mohammad Hisham Osmani
                        s/o Mohammad Yusuf Osmani & Anr.                     ... Petitioners
                             Vs.
                        The Union of India, Ministry of
                        Home Affairs & Ors.                                  ... Respondents


                        S. S. Kazi, Advocate a/w M. N. Shaikh, Advocate for the
                        Petitioners.
                        Dr. Birendra B. Saraf, AG with Mr. P. P. Kakade, GP with Mrs. R.
                        A. Salunkhe, AGP, Ms. N. M. Mehra for the Respondent-State.
                        Mr. Devang Vyas, ASG a/w Mr. Advait M. Sethna a/w Mr.
                        Ashutosh Misra, Mr. Sandeep Raman for Respondent-UOI.

                                         CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                                                 ARIF S. DOCTOR, J.

DATE : 04th OCTOBER 2023

P.C. :

Heard.

2. Judgment is reserved.

                        (ARIF S. DOCTOR, J.)                                 (CHIEF JUSTICE)




                             Mugdha                                                                        1 of 1