Asset Auto (I) Pvt. Ltd vs Aadya Motor Company Pvt. Ltd. And ...
2023 Latest Caselaw 10240 Bom

                                                                                     21. SJ 88-19 in COMSS 1274-19.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 88 OF 2019
                                                                IN
                                               COMMERCIAL SUMMARY SUIT NO. 1274 OF 2019

                               Asset Auto (I) Pvt. Ltd.                              ...Plaintiff
                                     V/s.
                               Aadya Motor Company Pvt. Ltd. & Anr.                  ...Defendants.

                               Mr. Shailesh Redkar, Advocate for Plaintiff.
                               Mr. Nikhil Ghate i/b SSB Legal & Advisory, Advocate for the
                               Defendants.
                               Mr. Parvinder Singh, Director of the Plaintiff.


                                                      CORAM       :     ABHAY AHUJA, J.

                                                      DATE        :     4th October, 2023
                               P.C. :


                               1.       Mentioned out of turn.

2. Mr. Redkar, learned Counsel for the Plaintiff and Mr. Ghate,

learned Counsel for the Defendants seek an adjournment in the matter,

on the ground that settlement talks are going on. Learned Counsel for

the Plaintiff informs that Director of the Plaintiff is also present in the

Court.

3. At their joint request, list on 8th November, 2023.

                                                                               (ABHAY AHUJA, J.)


                               Nikita Gadgil                                                    1/1

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 04/10/2023 19:24:20