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State Bank Of India vs Bombay Iron And Steel Labour Board
2023 Latest Caselaw 10229 Bom

Citation : 2023 Latest Caselaw 10229 Bom
Judgement Date : 4 October, 2023

Bombay High Court
State Bank Of India vs Bombay Iron And Steel Labour Board on 4 October, 2023
Bench: Abhay Ahuja
                               1                          35 ial 11006-23 in comss 91-22 with sjl 24629-23 in comss 91-22-os.doc


                                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                                        INTERIM APPLICATION (L) NO.11006 OF 2023
                                                                           IN
                                                        COMMERCIAL SUMMARY SUIT NO.91 OF 2022
                                                                          WITH
                                                       SUMMONS FOR JUDGMENT (L) NO.24629 OF 2023
                                                                           IN
                                                        COMMERCIAL SUMMARY SUIT NO.91 OF 2022

                               State Bank of India                                ... Plaintiff/Respondent
                                      Vs.
                               Bombay Iron and Steel Labour Board                  ... Defendant/Applicant
                                                                               -------

                               None for the Plaintiff/Respondent.
                               Mr.Saurish Shetye with Mr.Ravi Goenka i/by Mr.Abhishek Bhaduri, Advocates for
                               the Defendant/Applicant.
                                                                  -------
                                                    CORAM :     ABHAY AHUJA, J.
                                                    DATE :      04 OCTOBER, 2023.


                               P.C. :


1. Today when the matter is called out, none appears on behalf of the

Respondent/org. Plaintiff.

2. Accordingly, list this matter on 16th October, 2023.

3. It is made clear that if none appears for the Respondent/org. Plaintiff on

the next date, this Court will hear the Interim Applicant and pass appropriate

orders.


                                                                                          (ABHAY AHUJA, J.)




                                   Priya R. Soparkar                                                                        1 of 1


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 05/10/2023 10:54:43

 
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