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Ramesh Kedarmal Modi vs Ahuja Properties And Developers ...
2023 Latest Caselaw 10193 Bom

Citation : 2023 Latest Caselaw 10193 Bom
Judgement Date : 3 October, 2023

Bombay High Court
Ramesh Kedarmal Modi vs Ahuja Properties And Developers ... on 3 October, 2023
Bench: Abhay Ahuja
                               1                              51 sj 40-21 in comssl 3714-21 with ia 2024-21 in sj 40-21-os.doc


                                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                                         SUMMONS FOR JUDGMENT NO.40 OF 2021
                                                                            IN
                                                       COMMERCIAL SUMMARY SUIT (L) NO.3714 OF 2021
                                                                          WITH
                                                          INTERIM APPLICATION NO.2024 OF 2021
                                                                            IN
                                                         SUMMONS FOR JUDGMENT NO.40 OF 2021

                               Ramesh Kedarmal Modi                   ... Plaintiff
                                     Vs.
                               Ahuja Properties and Developers and ors.... Defendants

                                                                               -------

                               Ms.Rasika Mandale h/f Ms.Sunanda Kumbhat, Advocates for the Plaintiff.
                               Mr.Sahil Mahajan, Advocate for the Defendants.

                                                                               -------

                                                            CORAM :       ABHAY AHUJA, J.
                                                            DATE :        03 OCTOBER, 2023.


                               P.C. :


1. When the matter is called out, Mr.Sahil Mahajan, learned counsel appears

for the Defendants and submits that this time he has instructions not to file any

rejoinder. Mr.Mahajan apologizes for the time sought on the last two occasions

and submits that his junior was not properly instructed.

2. List on 11th October, 2023.


                                                                                          (ABHAY AHUJA, J.)




                                   Priya R. Soparkar                                                                        1 of 1


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 04/10/2023 12:11:22

 
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