Dheeraj Dineshkumar Agarwal vs Kiran Ravie Lalpurria
2023 Latest Caselaw 11807 Bom

Bombay High Court

Dheeraj Dineshkumar Agarwal vs Kiran Ravie Lalpurria on 28 November, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                             39-COMSS-30-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                 COMMERCIAL SUMMARY SUIT NO. 30 OF 2023

  DHEERAJ DINESHKUMAR AGARWAL                            )...PLAINTIFF

          V/s.

 KIRAN RAVIE LALPURRIA                                   )...DEFENDANT
                                WITH
                  SUMMONS FOR JUDGMENT NO.26 OF 2023
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.30 OF 2023

 Mr.Girish Kedia a/w. Ms.Shivanji Kedia Ruia a/w. Mr.Krushang Kedia,
 Advocate for the Plaintiff.
 Mr.Amit Dubey i/by Mr.Ashok M. Saraogi, Advocate for the Defendant.

                               CORAM      :     ABHAY AHUJA, J.

                               DATE       :     28th NOVEMBER 2023

 P.C. :

1. At the request of Mr.Amit Dubey, learned Counsel for the

Defendant, who submits that Mr.Saraogi has had a medical

emergency, list on 5th December 2023.

2. Mr.Kedia, learned Counsel for the Plaintiff, has no objection.

(ABHAY AHUJA, J.)