Dinesh S/O Shivsing Solanke And 2 Others vs State Of Mah. Thr. Pso Tqbalapur ...
2023 Latest Caselaw 11802 Bom

Bombay High Court

Dinesh S/O Shivsing Solanke And 2 Others vs State Of Mah. Thr. Pso Tqbalapur ... on 28 November, 2023

Bench: Vinay Joshi, M. W. Chandwani

                                                                  1                                   6.apl.577.2020

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR

                                         CRIMINAL APPLICATION NO.577 OF 2020
                                              Dinesh s/o Shivsing Solanke and ors.
                                                                 ..VS..
                                                  State of Maharashtra and anr.
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                                Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 ----------------------------------------------------------------------------------------------
                                            Ms. Ragini K. Swami, Advocate h/f Shri R.M. Tahaliyani, Advocate
                                            for the applicants.
                                            Shri Pathan, Addl.P.P. for the State.


                                            CORAM : VINAY JOSHI AND M.W.CHANDWANI, JJ.

DATED : 28/11/2023.

As per the office note, the learned Counsel for the applicants orally seeks for correction of typographical mistake occurred in the judgment dated 07.11.2023.

2. Perused the record.

3. 'Crime No.707/2023' mentioned in the judgment dated 07.11.2023 be corrected forthwith as 'Crime No.707/2020'.

(M.W.CHANDWANI, J.) (VINAY JOSHI, J.)

Trupti

Signed by: Trupti D. Agrawal Designation: PA To Honourable Judge Date: 28/11/2023 17:58:59