Kishor Tukaram Kadam vs Vishwakarta Build Solutions Pvt Ltd
2023 Latest Caselaw 11797 Bom

Bombay High Court

Kishor Tukaram Kadam vs Vishwakarta Build Solutions Pvt Ltd on 28 November, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                           1       51 sjl 17758-23 in comss 12-23-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                       SUMMONS FOR JUDGMENT (L) NO.17758 OF 2023
                                         IN
                         COMMERCIAL SUMMARY SUIT NO.12 OF 2023

 Kishor Tukaram Kadam and anr.                        ... Plaintiffs
        Vs.
 Vishwakarta Build Solutions Private Limited and ors. ... Defendants

                                     -------
 Ms.Megha Gupta and Ms.Shweta R. Rathod i/by M/s Elixer Legal Services,
 Advocates for the Plaintiffs.
 Ms.Sunita Sonawane, Advocate for the Defendant No.1 and 2.
                                   -------

                            CORAM :     ABHAY AHUJA, J.

                            DATE :      28 NOVEMBER, 2023.


 P.C. :

1. Let the Registry accept the Plaintiffs' reply to the Defendants' application

for leave to defend.

2. Ms.Megha Gupta, learned counsel for the Plaintiffs also seeks some time

to go through the rejoinder in the matter.

3. Accordingly, list on 5th December, 2023, for hearing.

                                                      (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                      1 of 1