Shriraj Ashokkumar Birajdar vs Shruti Shriraj Birajdar
2023 Latest Caselaw 11795 Bom

Bombay High Court

Shriraj Ashokkumar Birajdar vs Shruti Shriraj Birajdar on 28 November, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                     21-MCA-516-2022.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                       CIVIL APPELLATE JURISDICTION

                                         MISCELLANEOUS CIVIL APPLICATION NO. 516 OF 2022

                               Shriraj Ashokkumar Birajdar                 ...Applicant
                                     V/s.
                               Ms. Shruti Shriraj Birajdar                 ...Respondent

                               Mr. Ashutosh M. Kulkarni with Mr. Akshay Kulkarni i/b Mr. Gaurav
                               Jadhav for Applicant.
                               Mr. Abhijit Kulkarni with Mr. Chinmay Patel for Respondent.

                                                          CORAM      :     ABHAY AHUJA, J.

                                                          DATE       :     28th NOVEMBER 2023
                               P.C. :


                               .        Mr. Ashutosh Kulkarni, learned Counsel for the Applicant seeks

some more time to tender the compilation of judgments. At his request,

list on 11th December, 2023.

(ABHAY AHUJA, J.)

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 28/11/2023 17:28:28