Mrs. Rajeshri V. Mahesh vs Mr. Mahesh Vennalakanti
2023 Latest Caselaw 11709 Bom

Citation : 2023 Latest Caselaw 11709 Bom
Judgement Date : 10 November, 2023

Bombay High Court

Mrs. Rajeshri V. Mahesh vs Mr. Mahesh Vennalakanti on 10 November, 2023

Bench: B.P. Colabawalla, M. M. Sathaye

                                                                                  Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 97 OF 2014

 Mrs. Rajeshri V. Mahesh                                  ....APPELLANT
             V/S
 Mr. Mahesh Vennalakanti                                ....RESPONDENT

Adv Dinesh Kumar Seth i/b Adv Mehul Rathod for Appellant Adv Rohan Kadam a/w Adv Karishma Rao i/b Adv Pankaj Bhatt for Respdt.

Mr Rajeev Ruia is present in court.

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 10th November, 2023 P.C. :