Kantilal Nanalal Trivedi And 3 Ors vs Messrs Ami Corporation
2023 Latest Caselaw 11639 Bom

                                                                 21. SS 16-22@ Ors.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                               SUMMARY SUIT NO. 16 OF 2022

 Kantilal Nanlal Trivedi and Ors.                           ...Plaintiff
       V/s.
 Messrs Ami Corporation                                      ...Defendant

                                   WITH
                   SUMMONS FOR JUDGMENT NO. 57 OF 2022
                                    AND
                    INTERIM APPLICATION NO. 1214 OF 2023
                                     IN
                   SUMMONS FOR JUDGMENT NO. 57 OF 2022

 None for Plaintiff.
 Mr. Piyesh Raheja with Mr. Bhuvan Singh, Mr. Vasim Shaikh i/b Pravin
 Mehta & Mithi & Co. for Defendant.


                                   CORAM     :    ABHAY AHUJA, J.

                                   DATE      :    9th NOVEMBER 2023
 P.C. :

1. This matter is called out at 6.09 p.m. today.

2. Mr. Raheja, learned Counsel for the Defendant appears and

submits that Mr. Purohit would be responding to the arguments made

by Mr. Narula and that would take at least an hour. However, since

already a part heard matter is going on, it would not be possible to take

up the matter today.

Nikita Gadgil 1/2

21. SS 16-22@ Ors.doc

3. Accordingly, list on 11th December, 2023.

                                         (ABHAY AHUJA, J.)




 Nikita Gadgil                                                             2/2