New India Assurance Co. Ltd., ... vs Anil Sitaram Gurav And Ors
2023 Latest Caselaw 11581 Bom

                                                                                        501a. FAST 2332-23.doc




                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                           INTERIM APPLICATION NO.17210 OF 2023
                                                             IN
                                             FIRST APPEAL (ST.) NO.23321 OF 2023


                        New India Assurance Co. Ltd.
                        Mumbai                                        ...     Applicant
                                    Versus
                        Anil Sitaram Gurav And Others                 ...     Respondents
                                                       ***
                        Mr. Devendranath S. Joshi for the Applicant.
                                                       ***
                                        CORAM : NITIN B. SURYAWANSHI, J.

DATE : 8 NOVEMBER 2023 P.C.

1. Issue notice to the Respondents, returnable on 24 January

2024.

2. Since the amount of award is already deposited before the

Commissioner for Employee's Compensation, Mumbai, in the

meanwhile, there shall be ad-interim stay to the impugned judgment

and award dated 8 June 2023.

3. Claimants are at liberty to apply for withdrawal of the amount.

(NITIN B. SURYAWANSHI, J.)

Chittewan 1/1 Signed by: Rajesh Chittewan Designation: PA To Honourable Judge Date: 09/11/2023 16:19:20