National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2023 Latest Caselaw 11466 Bom

                                                    44 @ 45 SJ-22-2020 @ Ors..doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO.22 OF 2020
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.32 OF 2020

NATIONAL COMMODITY CLEARING LTD. (NCCL)      )...PLAINTIFF
     V/s.
DITA COMTRADE LTD                           )...DEFENDANT
                         AND
           SUMMONS FOR JUDGMENT NO.23 OF 2020
                          IN
          COMMERCIAL SUMMARY SUIT NO.81 OF 2020

NATIONAL COMMODITY CLEARING LTD. (NCCL)                   )...PLAINTIFF
     V/s.
KUNJAL TRADE COMMODITIES LLP AND ORS                   )...DEFENDANTS

Mr. Dhaval Patil with Ms. Shirly Mody i/b K. Ashar & Co. for Plaintiff in
COMSS 32/20.
Mr. Zal Andhyarujina, Senior Advocate with Ms. Akansha Agarwal, Mr.
Sandeep Rebari, Ms. Archi Gala, Ms. Simran Jha i/b Singh &
Singh/Malhotra & Hegde for Defendant in SJ 23/20 in COMSS 81/20.

                           CORAM      :     ABHAY AHUJA, J.

                           DATE       :     7th NOVEMBER 2023
P.C. :


1.       Mentioned out of turn.

2. Mr. Andhyarujina, learned Senior Counsel for Defendant in

Commercial Summary Suit No. 81 of 2020 seeks some accommodation

and requests that the matter be listed tomorrow at 4.30 p.m.

Nikita Gadgil 1/2 44 @ 45 SJ-22-2020 @ Ors..doc

3. Mr. Dhaval Patil, Learned Counsel for the Plaintiff has no

objection.

4. For Mr. Andhyarujina, to commence and conclude his arguments,

list on 8th November, 2023 at 4.30 p.m. as Part Heard.

(ABHAY AHUJA, J.)

Nikita Gadgil 2/2

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 07/11/2023 15:49:11