Shrikant S/O Paragonda Basargi vs State Of Maharashtra And Anr
2023 Latest Caselaw 11462 Bom

Aarti Palkar                                                            38.IA.ST.4085.2023.doc



                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION
                      INTERIM APPLICATION NO.4085 OF 2023
                                           IN
                           WRIT PETITION NO.2355 OF 2023

Shrikant S/o Paragonda Basargi                             .. Applicant
IN THE MATTER BETWEEN
Shrikant S/o Paragonda Basargi                             .. Petitioner
         Vs.
The State of Maharashtra & Anr.                            .. Respondents


Mr. Rupesh A. Jaiswal, for the Applicant/Petitioner.
Ms M.G. Ganpathy, APP for the State.
Mr. Vinayak Chavan, Deputy Secretary, Home Department, Mantralaya.


                                    CORAM : A. S. GADKARI AND
                                                SHYAM C. CHANDAK, JJ.

                                    DATE    : 7th NOVEMBER, 2023.
P.C. :

1. Learned APP, on instructions, submitted that the Judgment and Order dated 9th October, 2023 will be complied with by tomorrow evening.

2. Stand over to 9th November, 2023.

3. To be listed under the caption for Directions.

(SHYAM C. CHANDAK, J.) (A.S. GADKARI, J.)