National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd
2023 Latest Caselaw 11409 Bom

                                                     6-SJ-22-2020.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO.22 OF 2020
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.32 OF 2020

NATIONAL COMMODITY CLEARING LTD. (NCCL)      )...PLAINTIFF
     V/s.
DITA COMTRADE LTD                           )...DEFENDANT
                         AND
           SUMMONS FOR JUDGMENT NO.23 OF 2020
                          IN
          COMMERCIAL SUMMARY SUIT NO.81 OF 2020

NATIONAL COMMODITY CLEARING LTD. (NCCL)              )...PLAINTIFF
     V/s.
KUNJAL TRADE COMMODITIES LLP AND ORS              )...DEFENDANTS

Mr. Kevik Setalvad, Senior Advocate with Mr. Jehaan Lalkaka, Mr.
Dhaval Patil and Ms. Shirly Mody i/b K. Ashar & Co. for Plaintiff in
COMSS 32/20/
Mr. P. N. Modi, Senior Advocate with Ms. Kalpana Desai and Mr. Keyur
Shah for Defendant in SJ 22/20.
Ms. Akansha Agarwal with Mr. Sandeep Rebari, Ms. Archi Gala and Ms.
Simran Jha i/b Singh andSingh/Malhotra & Hegde for Defendants in SJ
23/20 in COMSS 81/20.

                           CORAM     :    ABHAY AHUJA, J.

                           DATE      :    6th NOVEMBER 2023

P.C. :

1. Pursuant to the order dated 2nd November, 2023, Mr. Modi,

learned Senior Counsel for the Defendant in Commercial Summary Suit

No. 32 of 2020 has concluded his arguments.

Nikita Gadgil 1/2 6-SJ-22-2020.doc

2. For Mr. Andhyarujina, learned Senior counsel in Commercial

Summary Suit No. 81 of 2020 to commence and conclude his

arguments, list on 7th November, 2023 as Part Heard.

(ABHAY AHUJA, J.)

Nikita Gadgil 2/2

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 06/11/2023 21:20:31