Upendra Kantilal Thanawala And ... vs Shreeram Builders
2023 Latest Caselaw 11406 Bom

                                                                                     Board Sr.No.:-1

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          APPELLATE SIDE CIVIL JURISDICTION

ARB. APEAL U/S 37 OF ARB. CONC. 96 STAMP NO. 5662 OF 2020

     Shreeram Builders                                       ....APPELLANT
                V/S
     Upendra Kantilal Thanawala And Ors.                   ....RESPONDENT

WITH ARB. APEAL U/S 37 OF ARB. CONC. 96 STAMP NO. 93127 OF 2020

Upendra Kantilal Thanawala And Ors. ....APPELLANT V/S Shreeram Builders ....RESPONDENT

Mr. Sanjay Jain, Mr. Amrut Joshi, Mr. Nakul Jain a/w Mr. Nivit Srivastava and Ms. Sneha Patil i/b Maniar Srivastava Associates Advocate for Appellant in ARA (ST) No. 93127 of 2020 and Respondents in ARA (ST) NO. 5662 of 2020 Sr. Counsel Girish Godbole i/b Adv. Parag Tilak, Adv. Rahul Soman & Adv. Deepashikha Godbole for the Respondents in ARA (ST) No. 93127 and Appellants in ARA (ST) NO. 5662 of

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 6th November, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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