Mahindra And Mahindra Limited vs The Federal Bank Ltd
2023 Latest Caselaw 11405 Bom

                                                                                            22-SJ-74-2021.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO.74 OF 2021
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.101 OF 2021

                               MAHINDRA AND MAHINDRA LIMITED                          )...PLAINTIFF

                                        V/s.

                               THE FEDERAL BANK LTD                                   )...DEFENDANT

                               Mr.Venkatesh Dhond, Senior Advocate a/w. Ms.Sonali Aggarwal i/by
                               M/s.Dhruve Liladhar & Co., Advocate for the Plaintiff.
                               Mr.Umesh Shetty, Senior Advocate i/by Vivek S. Sawant, Advocate for
                               the Defendant.

                                                           CORAM        :      ABHAY AHUJA, J.

                                                           DATE         :      6th NOVEMBER 2023

                               P.C. :

1. At the joint request of the learned Counsel for the parties, list for

hearing of summons for judgment on 11th December 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 07/11/2023 11:29:45