Shanta Wd/O Manohar Buradkar And ... vs The Nagpur Popular Book Shop Thr. ...
2023 Latest Caselaw 11335 Bom

Citation : 2023 Latest Caselaw 11335 Bom
Judgement Date : 3 November, 2023

Bombay High Court

Shanta Wd/O Manohar Buradkar And ... vs The Nagpur Popular Book Shop Thr. ... on 3 November, 2023

Bench: Avinash G. Gharote

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3221 OF 2023
                              In
                        STAMP NO. OF

 Shanta Wd/o Manohar Buradkar And Others ....PETITIONER
            V/S
 The Nagpur Popular Book Shop Thr. Its  ....RESPONDENT

Manager, Vilas S/o Wamanrao Todkar

V.G. BHAMBURKAR for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE J DATE : 3rd November, 2023 P.C. :