Neel Hitesh Gutka vs Ahuja Properties And Associates ...
2023 Latest Caselaw 11311 Bom

                                                       22-SJ-11-2020.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

               ORDINARY ORIGINAL CIVIL JURISDICTION

              SUMMONS FOR JUDGMENT NO.11 OF 2020
                             IN
             COMMERCIAL SUMMARY SUIT NO.40 OF 2019

GUTKA EXPORTS THROUGH ITS                        )
PROPRIETOR HITESH CHUNILAL GUTKA                 )...PLAINTIFF

      V/s.

AHUJA PROPERTIES AND ORS.                        )...DEFENDANTS

                                WITH

               SUMMONS FOR JUDGMENT NO.5 OF 2020
                              IN
              COMMERCIAL SUMMARY SUIT NO.58 OF 2019
                             WITH
               SUMMONS FOR JUDGMENT NO.6 OF 2020
                              IN
              COMMERCIAL SUMMARY SUIT NO.63 OF 2019
                             WITH
               SUMMONS FOR JUDGMENT NO.7 OF 2020
                              IN
             COMMERCIAL SUMMARY SUIT NO.1522 OF 2018

Ms.Vanshika Mahajan i/by Ms.Preeti Gada, Advocate for the Plaintiff.
None for the Defendants.

                        CORAM       :      ABHAY AHUJA, J.

                        DATE        :      2nd NOVEMBER 2023




AVK                                                            1/2
                                                                                            22-SJ-11-2020.doc


                               P.C. :

1. Ms.Vanshika Mahajan appears for the Plaintiffs and seeks some

time to obtain certified copies of the original documents that have been

filed in the lower Court.

2. At her request, to obtain certified copies and to file affidavits of

evidence along with compilation of documents, list on 14th December

2023.

(ABHAY AHUJA, J.)

AVK 2/2 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 03/11/2023 11:02:07