Citation : 2023 Latest Caselaw 11308 Bom
Judgement Date : 2 November, 2023
37-SJ-12-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO.12 OF 2023
IN
COMMERCIAL SUMMARY SUIT NO.39 OF 2022
SHASHIKANT DAMODAR TELANG AND ORS )...PLAINTIFFS
V/s.
FOREFRONT REALTY PVT LTD )...DEFENDANT
Mr.Arya Sapre i/by Mr.Gouresh Mogre, Advocate for the Plaintiffs.
Mr.Ashish Kamat, Senior Advocate a/w. Mr.Yash Dhakad i/by Tushar
Goradia, Advocate for the Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 2nd NOVEMBER 2023
P.C. :
1. When the matter is called out, Mr.Arya Sapre appears and
submits that Mr.Mogre, learned Counsel for the Plaintiffs, was
feeling unwell and has left the Court premises. Mr.Ashish Kamat,
learned Senior Counsel appearing for the Defendant, has no
objection if some accommodation is granted.
2. Let instructions be taken in the matter as per the order dated
23rd October 2023.
3. List on 6th November 2023, "High on Board".
(ABHAY AHUJA, J.)
avk 1/1
Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 02/11/2023 19:13:00
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