Nxtgen Datacenter And Cloud ... vs Hungama Digital Media ...
2023 Latest Caselaw 11296 Bom

                                                            34-SJ-55-2022.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT NO.55 OF 2022
                                IN
                COMMERCIAL SUMMARY SUIT NO.76 OF 2022

NXTGEN DATACENTER AND CLOUD
TECHNOLOGIES PVT LTD                                   )...PLAINTIFF

         V/s.

HUNGAMA DIGITAL MEDIA
ENTERTAINMENT PVT. LTD                                 )...DEFENDANT

Mr.Saurabh Bachhawat a/w. Mr.Hemal G. a/w. Ms.Priyanka Pandey
i/by Arihant Associates, Advocate for the Plaintiff.
None for the Defendant.

                            CORAM        :     ABHAY AHUJA, J.

                            DATE         :     2nd NOVEMBER 2023

P.C. :

1. Mr.Saurabh Bachhawat, learned Counsel, appears for the Plaintiff

and seeks some time to file rejoinder in the matter.

2. Let the rejoinder be filed by the next date with a copy to the

other side.

3. List on 6th December 2023.

avk 1/2 34-SJ-55-2022.doc

4. It is made clear that if none appears for the Defendant on the

next date, this Court will pass appropriate orders after hearing

the Plaintiff and after considering the pleadings.

(ABHAY AHUJA, J.)

avk 2/2 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 04/11/2023 19:06:49