Maherban Hasan Babu Khan vs The State Of Maharashtra And Anr
2023 Latest Caselaw 4852 Bom

P.H. Jayani                                          apeal_9_2021 speaking to minutes.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CRIMINAL APPELLATE JURISDICTION

                         CRIMINAL APPEAL NO. 09 OF 2021
                                     WITH
                      INTERIM APPLICATION NO. 2384 OF 2021
                                       IN
                         CRIMINAL APPEAL NO. 09 OF 2021

 Maherban Hasan Babu Khan                                      ...Appellant
                         Versus
 The State of Maharashtra and Anr.                          ...Respondents
                                 ...

                                     CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 06th MAY, 2023.

P.C. :-

. It is seen that there are typographical errors in the judgment

dated 02/05/2023. Hence, the matter is taken up for Suo-Moto

speaking to the minutes of judgment dated 02/05/2023.

2. In paragraph 7, 7th line the word 'date' be substituted with the

word 'day'. In paragraph No.20, line no.8, the word 'erupt' be

substituted with the word 'erupts' and in the same paragraph, 2 nd last

line, the word 'have' be substituted with the word 'has'.

3. Necessary corrections be carried out in the judgment dated

02/05/2023.

(SMT. ANUJA PRABHUDESSAI, J.)