Yemmiganur Shiva Reddy vs The State Of Maharashtra
2023 Latest Caselaw 4847 Bom

Citation : 2023 Latest Caselaw 4847 Bom
Judgement Date : 4 May, 2023

Bombay High Court

Yemmiganur Shiva Reddy vs The State Of Maharashtra on 4 May, 2023

Bench: Bharati Dangre

                                                                               Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

            CR. REVISION APPLN. NO. 549 OF 2019

 Yemmiganur Shiva Reddy                                 ....APPLICANT
             V/S
 The State Of Maharashtra                            ....RESPONDENT

Sr. Adv. Ashok Mundargi a/w Adv. Pravada Raut i/by Adv.Jayant Bardeskar for Applicant Shri S. R. Agarkar, APP for State

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 4th May, 2023 P.C. :