Surendra Punjabrao Mankawade vs Deputy Director Of Education, ...
2023 Latest Caselaw 4843 Bom

                                                    1                                       56-wp-1088-23.odt

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                      NAGPUR BENCH, NAGPUR.

                                      WRIT PETITION NO. 1088 OF 2023
                                        Surendra Punjabrao Mankawade
                                                             Vs.
                 Deputy Director of Education, Nagpur Division, Nagpur and others
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              Office Notes, Office Memoranda of                                Court's or Judge's Order
              Coram, appearances, Court's Orders
              or directions and Registrar's order
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                       Shri P. N. Shende, Advocate for petitioner.
                       Shri A. S. Fulzele, Addl. G. P. for respondent no.1 and 3/State.
                       Shri K. V. Bhoskar, Advocate for respondent no. 2.



                       CORAM :-         A. S. CHANDURKAR & M. W. CHANDWANI, JJ.

DATED :- 04.05.2023.

The learned counsel for the petitioner submits that in view of the judgment in Writ Petition No. 2467/2021 (Mrs. Pratibha W/o. Suryakant Kale and others Vs. State of Maharashtra and others, decided on 03.10.2022) , the present petitioner is also entitled for the similar relief.

2. The learned Additional Government Pleader seeks time to verify the aforesaid.

3. Stand over to 08.06.2023.

(M. W. CHANDWANI, J.) (A. S. CHANDURKAR, J.)

RR Jaiswal