Prabhakar Sadashiv Dhawas vs Western Coalfields Limited, Thr. ...
2023 Latest Caselaw 4842 Bom

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                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              NAGPUR BENCH, NAGPUR.

                          CIVIL APPLN. (W) NO. 1439 OF 2023
                                         IN
                    WRIT PETITION NO. 3298 OF 2021 (DECIDED)
                                       Prabhakar Sadashiv Dhawas
                                                        -Vs.-
                                   Western Coalfields Ltd.and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders              Court's or Judge's Orders.
or directions and Registrar's orders.
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                             Mr.Amit A. Choube, counsel for the petitioner/applicant.
                             Mr.Nachiket Mohrir, counsel for respondent No.1.


                                    CORAM :           A.S. CHANDURKAR &
                                                      M.W.CHANDWANI, JJ.

DATE : 4TH MAY, 2023

Perused the application.

2. On page 3/4 of the judgment, the words "respondent No.2" appearing in line No.7 of para-04-I shall be replaced by the words "respondent No.1".

3. The correction in the order be carried out.

4. It is clarified that the period of two months granted for completing the exercise would commence from today.

5. The civil application is disposed of.

(M.W.CHANDWANI, J) (A.S.CHANDURKAR, J)

KHUNTE