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The Chief Engineer, Vidarbha ... vs Ravindra Udaram Sahare
2023 Latest Caselaw 4629 Bom

Citation : 2023 Latest Caselaw 4629 Bom
Judgement Date : 3 May, 2023

Bombay High Court
The Chief Engineer, Vidarbha ... vs Ravindra Udaram Sahare on 3 May, 2023
Bench: Avinash G. Gharote
                                   1                           929-wp-2766-2017.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               NAGPUR BENCH AT NAGPUR

                 WRIT PETITION NO. 2766 OF 2017
  ( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
                                   Vs.
                 Dhanlal Harichand Thakre & Anr. )
                                 WITH
                 WRIT PETITION NO. 3289 OF 2020
( Chief Engineer, Irrigation Vibhag, Sinchan Bhawan, Nagpur & Ors.
                                   Vs.
                     Dhanlal s/o Rajaram Bisen )
                                 WITH
                 WRIT PETITION NO. 2769 OF 2017
 ( The Sub-Divisional Officer, Irrigation Sub-Division, Gondia & Ors.
                                   Vs.
              Ramchandra Maniram Lanjewar & Anr. )
                                 WITH
                 WRIT PETITION NO. 2768 OF 2017
  ( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
                                   Vs.
                  Anantram Surajlal Lilhare & Anr. )
                                 WITH
                 WRIT PETITION NO. 2765 OF 2017
  ( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
                                   Vs.
                    Udelal Kusoba Katre & Anr. )
                                 WITH
                 WRIT PETITION NO. 2764 OF 2017
  ( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
                                   Vs.
                 Tularam Mayaramji Kawle & Anr. )
                                 WITH
                 WRIT PETITION NO. 2767 OF 2017
  ( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
                                   Vs.
                    Madanlal Dadu Raut & Anr. )
                                 WITH
                 WRIT PETITION NO. 2763 OF 2017
  ( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
                                   Vs.
              Madhukar Motiram Bhandarkar & Anr. )
                                 WITH



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                                       2                           929-wp-2766-2017.odt


                  WRIT PETITION NO. 3291 OF 2020
              ( The Chief Engineer, VIDC, Nagpur & Ors.
                                    Vs.
                   Rewaram S/o Aadku Kakirwar )
                                  WITH
                  WRIT PETITION NO. 3416 OF 2020
              ( The Chief Engineer, VIDC, Nagpur & Ors.
                                    Vs.
                      Prithviraj Modku Ambekar )
                                  WITH
                  WRIT PETITION NO. 3417 OF 2020
              ( The Chief Engineer, VIDC, Nagpur & Ors.
                                    Vs.
                       Chhaganlal Thuna Aagase )
                                  WITH
                  WRIT PETITION NO. 3290 OF 2020
( The Chief Engineer, Irrigation Vibhag, Sinchan Bhawan, Nagpur & Ors.
                                    Vs.
                      Shriram s/o Kusan Kokude )
                                  WITH
                  WRIT PETITION NO. 3362 OF 2020
              ( The Chief Engineer, VIDC, Nagpur & Ors.
                                    Vs.
                      Gendlal Namaji Chaudhari )
                                  WITH
                  WRIT PETITION NO. 3403 OF 2020
              ( The Chief Engineer, VIDC, Nagpur & Ors.
                                    Vs.
                       Ravindra Udaram Sahare )
                                  WITH
                  WRIT PETITION NO. 3374 OF 2020
              ( The Chief Engineer, VIDC, Nagpur & Ors.
                                    Vs.

                       Tukudu S/o Zithoba Tumsare )
                                     WITH
                    WRIT PETITION NO. 3363 OF 2020
                 ( The Chief Engineer, VIDC, Nagpur & Ors.
                                      Vs.
                   Harilal alias Haribhau Brijlal Biranwar )
                                     WITH
                    WRIT PETITION NO. 3375 OF 2020
                 ( The Chief Engineer, VIDC, Nagpur & Ors.
                                      Vs.


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                                                         3                                   929-wp-2766-2017.odt


                         Ghanshyam S/o Tiju Maskare )
                                      WITH
                      WRIT PETITION NO. 3373 OF 2020
                   ( The Chief Engineer, VIDC, Nagpur & Ors.
                                        Vs.
                          Toliram S/o Kusan Kokude )
                                      WITH
                      WRIT PETITION NO. 2142 OF 2021
    ( The Chief Engineer, Irrigation Vibhag, Sinchan Bhawan, Nagpur & Ors.
                                        Vs.
                          Aadku s/o Doma Kakirwar )
                                      WITH
                      WRIT PETITION NO. 3378 OF 2020
                   ( The Chief Engineer, VIDC, Nagpur & Ors.
                                        Vs.
                           Vasant s/o Motiram Uikey )
                                      WITH
                      WRIT PETITION NO. 3379 OF 2020
                   ( The Chief Engineer, VIDC, Nagpur & Ors.
                                        Vs.
                Shakuntalabai wd/o Parasram Biranwar & Anr. )
                        WITH WP Nos. 2171/2021 & 2170/2021
Office Notes, Office Memoranda                          Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders

                                  Mr. S.G. Jagtap, Mr. H.D. Marathe, Mr. K.R. Lule, Mr. U.A. Gosavi,
                                  Mrs. U.A. Patil & Ms. A.S. Athalye, Advocates' for the Petitioners in
                                  some matters.
                                  Mr. B.C. Chandrikapure, Advocate for the Respondent in some matters.


                                  CORAM:        AVINASH G. GHAROTE, J.

DATED : 3rd MAY, 2023

Since Mr. Bhure, learned counsel appearing for some of the respondents is absent, the matter cannot be worked out finally today. Since all these matters involved a common question and can be decided by a common judgment, list the matters on 06/06/2023.

                                                4                        929-wp-2766-2017.odt


                             2.          Mr.   Chandrikapure,      learned         counsel

undertakes to inform Mr. Bhure, learned counsel regarding the date fixed.

JUDGE

MP Deshpande

 
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