The Chief Executive Officer, Vita ... vs Tanaji Ramchandra Kadam
2023 Latest Caselaw 4557 Bom

                                                                               Board Sr.No.:-8

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12848 OF 2022

 The Chief Executive Officer, Vita Nagarpalika ,....PETITIONER
 Vita Tal Khanapur Dist. Sangli
             V/S
 Tanaji Ramchandra Kadam                     ....RESPONDENT

WITH WRIT PETITION NO. 13157 OF 2022

The Chief Executive Officer Sangli ....PETITIONER V/S Jaysing Jyoti Kadam ....RESPONDENT

Mr. Nikhil Wadikar a/w Mr. Pradip Zende, Mr. Sejal Jain, Mr. Malhar Pawar i/by Mr. Nandu Vishnu Pawar for Petitioner Mr. Mr. Abhishek Nandimath i/by Mr. Umesh R Mankapure for Respondent

CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 2nd May, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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