Bombay Hospital Trust vs Rajesh R Chavan And 44 Ors
2023 Latest Caselaw 4537 Bom

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        SHARAD
SHARAD  PHADKE
PHADKE  Date: 2023.05.04
        14:06:21 +0530                                                          32 wp 4845 of 2022.doc

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                              WRIT PETITION NO.4845 OF 2022

Bombay Hospital Trust                                      ...      Petitioner
      versus
Rajesh R. Chavan and Ors.                                  ...    Respondents

Mr. Sudhir Talsania, Senior Advocate with Mr. N.B.Jalota, Mr. Netaji Gawde, Mr.
Rahul Sanghvi i/by Sanjay Udeshi and Co., for Petitioner.
Mr. Arshad Shaikh, Senior Advocate i/by Mr. Rahul D. Oak for Respondents Nos.1 to
6, 8 to 11, 13 to 18, 20, 21, 23, 26, to 28, 30, 31, 37, 38, 41, 43 and 44.
Mr. Kiran Bapat, Senior Advocate with Mr Gaurav Gawande i/by Desai and Desai
Associates for Respondent No.45.

                                 CORAM:       N.J.JAMADAR, J.

                                 DATE :       2 MAY 2023

P.C.

1. Heard Mr. Shaikh, learned Senior Advocate for Respondent Nos.1 to 6,

8 to 11, 13 to 18, 20, 21, 23, 26, to 28, 30, 31, 37, 38, 41, 43 and 44.

2. Also heard Mr. Talsania and Mr. Bapat, learned Senior Advocate for the

petitioner and Respondent No.45, respectively, in Rejoinder.

3. Reserved for Judgment.

                                                                           ( N.J.JAMADAR, J. )




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