Vidya Mandir Mandal And Anr vs Atul Maruti Lawate And Anr
2023 Latest Caselaw 2795 Bom

                                                 13-WP3498-2023.DOC

                                                                    Santosh
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION


                     WRIT PETITION NO. 3498 OF 2023

Vidya Mandir Mandar & anr.                               ...Petitioners
                    Versus
Atul Maratu Lawate & anr.                            ...Respondents


Mr. N. V. Bandiwadekar, Senior Counsel a/w Mr. Vinayak
      Kumbhar, for the Petitioners.
Mr. S. D. Rayrikar, AGP for the State/Respondent No.2.


                                 CORAM:    N. J. JAMADAR, J.

DATED : 21st MARCH, 2023 PC:-

1. Heard Mr. Bandiwadekar, the learned Senior Counsel for

the petitioners.

2. Mr. Bandiwadekar seeks time to place copy of the roznama

as it is a grievance of the petitioners that the petitioners were

not heard before passing impugned judgment and award.

3. Stand over to 11th April, 2023.

[N. J. JAMADAR, J.]