Ms. Anjali Ramnath @ Budhale vs Mr. Prajeet Budhale, S/O. ...
2023 Latest Caselaw 2783 Bom

Bhalchandra                                         902 Cp-63-2019.odt




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                   CONTEMPT PETITION NO. 63 OF 2019
                                 WITH
              CIVIL APPLICATION (STAMP) NO. 16268 OF 2019
Anjali Ramnath @ Budhale                                    ...Petitioner
        Versus
Prajeet Budhale, S/o. Prabhakar Budhale                     ...Respondent
                                 .....
Ms. Anjali Malekar i/by Ms. Beerta Bajwa for the Petitioner.
Mr. Uday P. Warunjikar for the Respondent.
                                     .....

                                 CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 21st MARCH, 2023.

P.C.

1. Mr. Warunjikar, learned Counsel for the Respondent

submits that the proceedings pending before the Family Court has been

disposed off, in view of the Judgment and Order dated 22 nd January,

2020, in a divorce Petition filed under Section 27(1)(d) of the Special

Marriage Act, 1954, which was preferred by the Respondent-husband.

2. Learned Counsel for the Petitioner seeks time to take

instructions and to make appropriate statement on the next date.

3. At her request, list on 28th March, 2023 under the caption

'For Directions'.

[PRITHVIRAJ K. CHAVAN, J.] 1 of 1