Citation : 2023 Latest Caselaw 2724 Bom
Judgement Date : 20 March, 2023
Diksha Rane 52. WP 3434-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.3434 OF 2017
Shri Akshay Datta Chature ..Petitioner
VS.
Commissioner, Kalyan Dombivali
Municipal Corporation & ors. ..Respondents
WITH
WRIT PETITION NO.8276 OF 2017
Shri Vishal Bhika Khade ..Petitioner
VS.
Commissioner, Kalyan Dombivali
Municipal Corporation & ors. ..Respondents
WITH
WRIT PETITION NO.4602 OF 2017
Smt. Nisha Mahesh Walavi ..Petitioner
VS.
Commissioner, Kalyan Dombivali
Municipal Corporation & ors. ..Respondents
------------
Adv. Sandip R. Khurkute for the petitioners in all writ
petitions.
Adv. Rajat Dighe i/b. Adv. A. S. Rao for the respondent nos. 1
to 3.
------------
CORAM: S. V. GANGAPURWALA, Act.CJ.&
SANDEEP V. MARNE, J.
DATE: MARCH 20, 2023
Diksha Rane 52. WP 3434-2017.doc
P.C.:-
1. Learned counsel for the petitioners submits that the
petitioner in Writ Petition No.3434 of 2017 and Writ Petition
No.8276 of 2017 are issued with the validity certificates.
2. The petitioners to produce the same along with
judgment of the Scrutiny Committee on record.
3. Stand over to 3/4/2023.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE)
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