Minakshi Mahesh Misal And Ors vs State Of Maharashtra And Ors
2023 Latest Caselaw 2713 Bom

                                   1/1                  19 APEAL ST 21596-22.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CRIMINAL APPELLATE JURISDICTION
              CRIMINAL APPEAL ST NO. 21596 OF 2022
                            WITH
              INTERIM APPLICATION NO. 4408 of 2022
                              IN
              CRIMINAL APPEAL ST NO. 21596 OF 2022


Minakshi Mahesh Misal and ors                    .. Appellants
                         Versus
The State of Maharashtra & Ors                   .. Respondents
                              ...
Mr.Rakesh Bhatkar for the appellants.
Mr.S.R.Agarkar, APP for the State.

                            CORAM: BHARATI DANGRE, J.

DATED : 20th MARCH 2023 P.C:-

1 It is informed that the State has also filed an Appeal against judgment of the Sessions Judge, Khed being Appeal No. 1052/2021 which is pending before the Division Bench.

2 Let the present Appeal which is filed against the very same judgment by the accused persons seeking acquittal be also tagged along with the present Appeal.

3 Registry to take necessary steps.

( SMT. BHARATI DANGRE, J.)

Tilak