Shri. Akshay Datta Chature vs Commissioner, Kalyan Domivail ...
2023 Latest Caselaw 2710 Bom

                     Diksha Rane                                        52. WP 3434-2017.doc




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CIVIL APPELLATE JURISDICTION
       Digitally
       signed by
       DIKSHA
DIKSHA DINESH                          WRIT PETITION NO.3434 OF 2017
DINESH RANE
RANE   Date:
       2023.03.21
       12:34:09
       +0530
                     Shri Akshay Datta Chature                         ..Petitioner
                           VS.
                     Commissioner, Kalyan Dombivali
                     Municipal Corporation & ors.                      ..Respondents

                                                   WITH
                                       WRIT PETITION NO.8276 OF 2017

                     Shri Vishal Bhika Khade                           ..Petitioner
                           VS.
                     Commissioner, Kalyan Dombivali
                     Municipal Corporation & ors.                      ..Respondents

                                                   WITH
                                       WRIT PETITION NO.4602 OF 2017

                     Smt. Nisha Mahesh Walavi                      ..Petitioner
                           VS.
                     Commissioner, Kalyan Dombivali
                     Municipal Corporation & ors.                  ..Respondents
                                                ------------
                     Adv. Sandip R. Khurkute for the petitioners in all writ
                     petitions.
                     Adv. Rajat Dighe i/b. Adv. A. S. Rao for the respondent nos. 1
                     to 3.
                                                ------------

                                      CORAM: S. V. GANGAPURWALA, Act.CJ.&
                                             SANDEEP V. MARNE, J.

DATE: MARCH 20, 2023

Diksha Rane 52. WP 3434-2017.doc

P.C.:-

1. Learned counsel for the petitioners submits that the

petitioner in Writ Petition No.3434 of 2017 and Writ Petition

No.8276 of 2017 are issued with the validity certificates.

2. The petitioners to produce the same along with

judgment of the Scrutiny Committee on record.

3. Stand over to 3/4/2023.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE)