Kotak Mahindra Bank Ltd vs M/S D. Virendra And Co. Ors
2023 Latest Caselaw 2610 Bom

                                                       12 IA 207-23..DOCX
         Digitally signed
         by LAXMI
LAXMI    SUBHASH
SUBHASH SONTAKKE            Laxmi
SONTAKKE Date:
         2023.03.20
         17:37:05 +0530




                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION


                                          INTERIM APPLICATION NO. 207 OF 2023
                                                         IN
                                         EXECUTION APPLICATION NO. 1373 OF 2011



                            Kotak Mahindra Bank Ltd.                               ..Applicant
                                  Vs.
                            D. Virendra and Co. & Ors.                          ..Respondents


                                                          --------

Mr. Rishabh Shah, Shivangi Dixit, Bijal Gogri and Meghna Gupta i/b. OM Gujar Law Chambers for the Applicant.

--------

                                                 CORAM:         B. P. COLABAWALLA, J
                                                 DATED:         17 MARCH 2023

                             P.C.

1. Considering that the Judgment Debtors appear in person in

the above matter, the Registry is directed to issue notice to the

Respondents in the above Interim Application directing them to

remain present before this Court either through themselves or

through an Advocate on 21st April, 2023, failing which, this Court may

proceed to pass orders in their absence.

2. The Registry is directed to serve a copy of this order on the

Respondents along with the said notice.

3. Stand over to 21st April, 2023.

17 March 2023 12 IA 207-23..DOCX

4. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

B. P. COLABAWALLA, J

17 March 2023