Bapu @ Kumar Prabhakar Nayar vs State Of Maharashtra
2023 Latest Caselaw 2593 Bom

Citation : 2023 Latest Caselaw 2593 Bom
Judgement Date : 16 March, 2023

Bombay High Court

Bapu @ Kumar Prabhakar Nayar vs State Of Maharashtra on 16 March, 2023

Bench: N. R. Borkar

                                                                               Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2687 OF 2022

 Bapu @ Kumar Prabhakar Nayar                           ....APPLICANT
            V/S
 State Of Maharashtra                                ....RESPONDENT

Mr. Sudeep Pasbola a/w Mr. Priyal Sarda for Applicant Mr. A. A. Palkar, APP for Respondent - State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 16th March, 2023 P.C. :