Malti Jayant Soni Legal Heir Of ... vs Sacha Finance And Developers Co
2023 Latest Caselaw 2508 Bom

                                             1/2    [email protected] 903-COMAP-6 @ 7-23 @ IA-238 @ 237-23.doc




                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     PURTI
     PRASAD                 ORDINARY ORIGINAL CIVIL JURISDICTION
     PARAB
   Digitally signed by
   PURTI PRASAD
   PARAB
   Date: 2023.03.16
                            (902) COMMERCIAL APPEAL NO. 6 OF 2023
   10:27:03 +0530
                                              IN
                         SUMMONS FOR JUDGMENT (L) NO. 16105 OF 2021
                                         ALONGWITH
                              INTERIM APPLICATION NO. 238 OF 2023
                                              IN
                               COMMERCIAL APPEAL NO. 6 OF 2023

Jayant Bhavanji Soni
(Since Deceased) through his
Legal Heirs Malti Jayant Soni and Ors.                              ....Appellants
     V/s.
Jwaladutta Jankidas HUF                                             ...Respondent

                                        ALONGWITH
                           (903) COMMERCIAL APPEAL NO. 7 OF 2023
                                             IN
                           SUMMONS FOR JUDGMENT NO. 24 OF 2021
                                        ALONGWITH
                             INTERIM APPLICATION NO. 237 OF 2023
                                             IN
                              COMMERCIAL APPEAL NO. 7 OF 2023

Jayant Bhavanji Soni
(Since Deceased) through his
Legal Heirs Malti Jayant Soni and Ors.                              ....Appellants
      V/s.
Sacha Finance And Developers Co.                                    ...Respondent

                                 ----
Ms. Mehek Chowdhary i/b Jhangiani, Narula & Associates for Appellants.
Ms. Sunanda Kumbhat for Respondent.
                                 ----

                                          CORAM : K.R. SHRIRAM &
                                                  RAJESH S. PATIL, JJ.

DATED : 15th MARCH 2023

P.C. :

1. Ms. Chowdhary for appellant states that in view of the

Purti Parab 2/2 [email protected] 903-COMAP-6 @ 7-23 @ IA-238 @ 237-23.doc

judgment of this court in Skill Himachal Infrastructure & Tourism Ltd. And

Ors. Vs. IL & FS Financial Services Ltd. 1, appellant be permitted to withdraw

the appeals with liberty to take such further steps as adviced.

2. Both appeals dismissed as withdrawn with liberty as prayed.

3. Ms. Kumbhat is pressing for costs. Rejected.

4. Consequently, all Interim Applications stand disposed.

(RAJESH S. PATIL, J.) (K.R. SHRIRAM, J.)

1 2022 SCC Online Bom 3152 Purti Parab